Anand Chandra Sinha vs Board Of Directors/Appellate ...
2017 Latest Caselaw 2875 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?ourt No. - 38
 

 
Case :- WRIT - A No. - 33688 of 2017
 

 
Petitioner :- Anand Chandra Sinha
 
Respondent :- Board Of Directors/Appellate Authority K.G.S.G.Bank & 3 Ors.
 
Counsel for Petitioner :- Hausihla Prasad Mishra,Ravi Prakash Srivastava
 
Counsel for Respondent :- Gyan Prakash Shrivastava
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Hausihla Prasad Mishra alongwith Sri Ravi Prakash Srivastava, learned counsel for the petitioner and Sri Gyan Prakash Shrivastava, learned counsel appearing for the respondents.

Issue notice.

Notices on behalf of respondent no.1 to 3 have been accepted by Sri Gyan Prakash Shrivastava.

No notice need be issued at this stage to respondent no.4.

The matter, regarding issuing notice to the respondent no. 4, if any, shall be considerd only after receipt of the counter affidavit of respondents no.1 to 3.

Sri Srivastava is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List thereafter.

Order Date :- 1.8.2017

Swati