Smt. Archana Srivastava vs State Of U.P. And Others
2016 Latest Caselaw 6310 ALL

Citation : 2016 Latest Caselaw 6310 ALL
Judgement Date : 30 September, 2016

Allahabad High Court

Smt. Archana Srivastava vs State Of U.P. And Others on 30 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 16933 of 1999
 

 
Petitioner :- Smt. Archana Srivastava
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.K. Srivastava,U.N. Khare
 
Counsel for Respondent :- C.S.C.,H.N.Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri A.K. Srivastava, learned counsel for the petitioner.

Order Date :- 30.9.2016

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