Citation : 2016 Latest Caselaw 6306 ALL
Judgement Date : 30 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - A No. - 23834 of 2016 Petitioner :- Ram Chandra Tiwari Respondent :- Punjab National Bank And 3 Others Counsel for Petitioner :- Vijay Kumar Singh,Om Prakash Tripathi Counsel for Respondent :- Ravi Prakash Pandey,Ravindra Narayan,S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri Ravindra Narayan, learned counsel for the respondent.
List in the next cause list.
The interim order is extended till the next date of listing.
Office is directed to comply with the order dated 18.07.2016 by the next date failing which, the matter will be viewed seriously.
Order Date :- 30.9.2016
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