Vishnu Datt Pandey, And Others vs U.P.State Sugar Corporation Ltd. ...
2016 Latest Caselaw 6288 ALL

Citation : 2016 Latest Caselaw 6288 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Vishnu Datt Pandey, And Others vs U.P.State Sugar Corporation Ltd. ... on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 877 of 1998
 

 
Petitioner :- Vishnu Datt Pandey, And Others
 
Respondent :- U.P.State Sugar Corporation Ltd. & Others
 
Counsel for Petitioner :- Ajit Kumar Singh,Om Prakash Tripathi,R. Upadhayay
 
Counsel for Respondent :- C.S.C.,R.K.Srivastava,V.K.Birla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted a week's time to file supplementary rejoinder affidavit.

List after expiry of the said period.

Order Date :- 29.9.2016

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