C/M, Inter College Sarsena, Mau ... vs D.I.O.S. Mau And Ors
2016 Latest Caselaw 6285 ALL

Citation : 2016 Latest Caselaw 6285 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

C/M, Inter College Sarsena, Mau ... vs D.I.O.S. Mau And Ors on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32633 of 1998
 

 
Petitioner :- C/M, Inter College Sarsena, Mau And Anr
 
Respondent :- D.I.O.S. Mau And Ors
 
Counsel for Petitioner :- S.K. Chobey
 
Counsel for Respondent :- C.S.C.,S.K. Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri S.K. Verma, learned counsel for the respondent.

Order Date :- 29.9.2016

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