Mahednra Singh & Another vs D.I.O.S. & Others
2016 Latest Caselaw 6281 ALL

Citation : 2016 Latest Caselaw 6281 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Mahednra Singh & Another vs D.I.O.S. & Others on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8579 of 1997
 

 
Petitioner :- Mahednra Singh & Another
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- Rajendra Rai
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Rajendra Rai, learned counsel for the petitioner.

Order Date :- 29.9.2016

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