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Surendra Singh vs State Of U.P. & Another
2016 Latest Caselaw 6266 ALL

Citation : 2016 Latest Caselaw 6266 ALL
Judgement Date : 29 September, 2016

Allahabad High Court
Surendra Singh vs State Of U.P. & Another on 29 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 780 of 1995
 

 
Applicant :- Surendra Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- V.C. Tiwari,A.K. Awasthi,Manish Tiwary
 
Counsel for Opposite Party :- .../Govt. Advocate,Shivaji Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the matter be listed in the week commencing 24.10.2016.

Order Date :- 29.9.2016

RU

 

 

 
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