Ashok Kumar And Another vs State Of U.P. And 2 Others
2016 Latest Caselaw 6243 ALL

Citation : 2016 Latest Caselaw 6243 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Ashok Kumar And Another vs State Of U.P. And 2 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29348 of 2016
 

 
Petitioner :- Ashok Kumar And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bhaiya Ram Maurya
 
Counsel for Respondent :- C.S.C.,Sujit Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondents, six weeks further time is granted to file counter affidavit.

List after expiry of the said period.

Order Date :- 28.9.2016

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