Sanjay Kumar Yadav And 2 Others vs Union Of India And 9 Others
2016 Latest Caselaw 6235 ALL

Citation : 2016 Latest Caselaw 6235 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Sanjay Kumar Yadav And 2 Others vs Union Of India And 9 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20711 of 2016
 

 
Petitioner :- Sanjay Kumar Yadav And 2 Others
 
Respondent :- Union Of India And 9 Others
 
Counsel for Petitioner :- Awadhesh Kumar
 
Counsel for Respondent :- A.S.G.I.,Gyan Prakash Singh,S K Kakkar,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after three weeks.

Order Date :- 28.9.2016

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