Sohrat vs State Of U.P. & 4 Others
2016 Latest Caselaw 6230 ALL

Citation : 2016 Latest Caselaw 6230 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Sohrat vs State Of U.P. & 4 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 3550 of 2016
 

 
Petitioner :- Sohrat
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Birendra Singh,Anurag Rai
 
Counsel for Respondent :- C.S.C.,Sanjai Kumar Tripathi,Santoosh Kumar Dwivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

On the request of the learned counsel for the respondent, the matter is passed over. Learned counsel for the petitioner has objection. The matter relates to the retiral benefits.

List this case peremptorily in the next cause list.

Order Date :- 28.9.2016

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