Ashwani Kumar Verma vs State Of U.P. And 7 Others
2016 Latest Caselaw 6229 ALL

Citation : 2016 Latest Caselaw 6229 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Ashwani Kumar Verma vs State Of U.P. And 7 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 93 of 2016
 

 
Petitioner :- Ashwani Kumar Verma
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Dhananjay Kumar
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, three weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List after expiry of the said period.

Order Date :- 28.9.2016

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