Narendra Deo Shukla vs State Of U.P. And Another
2016 Latest Caselaw 6160 ALL

Citation : 2016 Latest Caselaw 6160 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Narendra Deo Shukla vs State Of U.P. And Another on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22396 of 2016
 

 
Petitioner :- Narendra Deo Shukla
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Awadhesh Kumar Malviya
 
Counsel for Respondent :- C.S.C.,Mohit Singh,Shivam Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List in the next cause list.

Order Date :- 26.9.2016

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