Sheo Pal Singh Sengar vs U.P.S.F.And Essential ...
2016 Latest Caselaw 6126 ALL

Citation : 2016 Latest Caselaw 6126 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Sheo Pal Singh Sengar vs U.P.S.F.And Essential ... on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 40526 of 1998
 

 
Petitioner :- Sheo Pal Singh Sengar
 
Respondent :- U.P.S.F.And Essential Commodities & Another
 
Counsel for Petitioner :- A.C.Tiwari,R.Agrahari
 
Counsel for Respondent :- R.A.Akhtar,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri R. Agrahari, learned counsel for the petitioner.

Order Date :- 23.9.2016

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