Nand Kishor Tripathi And Others vs Basic Shiksha Adhikari Allahabad ...
2016 Latest Caselaw 6112 ALL

Citation : 2016 Latest Caselaw 6112 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Nand Kishor Tripathi And Others vs Basic Shiksha Adhikari Allahabad ... on 22 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7827 of 2000
 

 
Petitioner :- Nand Kishor Tripathi And Others
 
Respondent :- Basic Shiksha Adhikari Allahabad And Others
 
Counsel for Petitioner :- Uma Kant
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is granted four weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 22.9.2016

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