Saleem Ahamad vs State Of U.P.
2016 Latest Caselaw 6104 ALL

Citation : 2016 Latest Caselaw 6104 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Saleem Ahamad vs State Of U.P. on 22 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32493 of 2016
 

 
Applicant :- Saleem Ahamad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Awadhesh Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Sri Pramod Kumar, Advocate, has filed his Vakalatnama on behalf of complainant is taken on record.

As prayed, put up on 27.9.2016, as fresh, before appropriate Court, showing the name of Sri Pramod Kumar as counsel for the complainant.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 22.9.2016

G.S

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