Pragatisheel Rajaswa Karmchari ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 6062 ALL

Citation : 2016 Latest Caselaw 6062 ALL
Judgement Date : 21 September, 2016

Allahabad High Court

Pragatisheel Rajaswa Karmchari ... vs State Of U.P. And 4 Others on 21 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25907 of 2016
 

 
Petitioner :- Pragatisheel Rajaswa Karmchari Sangh And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- M.N. Singh,Mahesh Narain Singh
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha,Vivek Verma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted six weeks and no more time to file counter affidavit.

List immediately thereafter.

The interim order is extended till the next date of listing.

Order Date :- 21.9.2016

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