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Manoj Kumar And Anr. vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 6048 ALL

Citation : 2016 Latest Caselaw 6048 ALL
Judgement Date : 21 September, 2016

Allahabad High Court
Manoj Kumar And Anr. vs State Of U.P. And 4 Ors. on 21 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45416 of 2016
 

 
Petitioner :- Manoj Kumar And Anr.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Ram Raj Prajapati
 
Counsel for Respondent :- C.S.C.,Anil Kumar Mehrotra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow as supplementary fresh showing the name of Sri Ayank Mishra as counsel for the respondent.

Order Date :- 21.9.2016

AU

 

 

 
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