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Sri Jaleel Ahmad vs U.P.S.R.T.C.,Lko. Thr. Its M.D., ...
2016 Latest Caselaw 6018 ALL

Citation : 2016 Latest Caselaw 6018 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Sri Jaleel Ahmad vs U.P.S.R.T.C.,Lko. Thr. Its M.D., ... on 20 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7422 of 1998
 

 
Petitioner :- Sri Jaleel Ahmad
 
Respondent :- U.P.S.R.T.C.,Lko. Thr. Its M.D., & Others
 
Counsel for Petitioner :- R.K. Srivastava,Kaushal Kishore Mishra
 
Counsel for Respondent :- V.M. Sahai,Anubhav Chandra,Pankaj Srivastava,Samir Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Office is directed to list this case again showing the name of Sri Anuj Srivastava as counsel for the respondent.

Order Date :- 20.9.2016

AU

 

 

 
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