Praveen vs State Of U.P.
2016 Latest Caselaw 6013 ALL

Citation : 2016 Latest Caselaw 6013 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Praveen vs State Of U.P. on 20 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4444 of 2015
 
Appellant :- Praveen
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anand Ji Mishra,Kaushal Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the parties are willing to argue the appeal on merit.

List the appeal on 29.9.2016 for final hearing.

Office is directed to send the lower court record along with the record of the appeal.

Dt.20.9.2016.

G.S

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