Manoj Kumar Singh vs State Of U.P. & Others
2016 Latest Caselaw 6003 ALL

Citation : 2016 Latest Caselaw 6003 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Manoj Kumar Singh vs State Of U.P. & Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37995 of 1998
 

 
Petitioner :- Manoj Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- V.K.Shukla,R.P.S. Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned.

List this case in the next cause list.

Order Date :- 20.9.2016

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