Ashok Kumar & Others vs U.P. Leather Nigam Ltd.
2016 Latest Caselaw 6002 ALL

Citation : 2016 Latest Caselaw 6002 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Ashok Kumar & Others vs U.P. Leather Nigam Ltd. on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 3622 of 1998
 

 
Petitioner :- Ashok Kumar & Others
 
Respondent :- U.P. Leather Nigam Ltd.
 
Counsel for Petitioner :- Suman Sirohi,B.K. Solanki,Bushra Maryam,Km. S.R. Gupta,S. Upadhyay,S.S. Sharma
 
Counsel for Respondent :- S.C.,K.K.Rai,K.S.Chaudhary
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Civil Misc.Amendment Application No.146323 of 2013.

Heard.

The amendment application is allowed.

Learned counsel for the petitioner may carry out the necessary amendment in the writ petition within three days.

Order Date :- 20.9.2016

Case :- WRIT - A No. - 3622 of 1998

Petitioner :- Ashok Kumar & Others

Respondent :- U.P. Leather Nigam Ltd.

Counsel for Petitioner :- Suman Sirohi,B.K. Solanki,Bushra Maryam,Km. S.R. Gupta,S. Upadhyay,S.S. Sharma

Counsel for Respondent :- S.C.,K.K.Rai,K.S.Chaudhary

Hon'ble Pradeep Kumar Singh Baghel,J.

List in the next cause list.