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Lalta Prasad Pandey vs Saxhiv, Zila Sahkari Sangh Ltd.& ...
2016 Latest Caselaw 5994 ALL

Citation : 2016 Latest Caselaw 5994 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Lalta Prasad Pandey vs Saxhiv, Zila Sahkari Sangh Ltd.& ... on 20 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 967 of 2000
 

 
Petitioner :- Lalta Prasad Pandey
 
Respondent :- Saxhiv, Zila Sahkari Sangh Ltd.& Others
 
Counsel for Petitioner :- S.C. Tripathi
 
Counsel for Respondent :- C.S.C.,K.N. Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, matter is passed over.

List this case in the next cause list.

Order Date :- 20.9.2016

AU

 

 

 
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