Subhash Yadav vs State Of U.P. And 4 Others
2016 Latest Caselaw 5987 ALL

Citation : 2016 Latest Caselaw 5987 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Subhash Yadav vs State Of U.P. And 4 Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7502 of 2016
 

 
Petitioner :- Subhash Yadav
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Amit Kumar Singh
 
Counsel for Respondent :- C.S.C.,Aalok Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List this case again in the next cause list.

Order Date :- 20.9.2016

Download the LatestLaws.com Mobile App