Lokesh Yadav vs State Of U.P. And 2 Others
2016 Latest Caselaw 5967 ALL

Citation : 2016 Latest Caselaw 5967 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Lokesh Yadav vs State Of U.P. And 2 Others on 19 September, 2016

Bench: Ramesh Sinha, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18476 of 2016
 

 
Petitioner :- Lokesh Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sushmita Mukherjee,Abhijeet Mukherji
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Shamsher Bahadur Singh,J.

Heard learned counsel for the parties.

Learned counsel for the petitioner states that the interim order granted in the present case is expiring today, hence the same may be ordered to be continued.

In view of the aforesaid submission, interim order, if any, is extended till the next date of listing.

List in the next cause list.

(Shamsher Bahadur Singh,J.) (Ramesh Sinha,J.)

Order Date :- 19.9.2016

Manoj

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