Citation : 2016 Latest Caselaw 5964 ALL
Judgement Date : 19 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 398 of 2014 Applicant :- Mahesh Kumar Singh Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Amit Saxena Counsel for Opposite Party :- Govt.Advocate,Vijay Prakash Hon'ble Pratyush Kumar,J.
This case is passed over for the day on the ground of illness of Sri Amit Saxena, learned counsel appearing for the appellant.
List in the next cause list.
Order Date :- 19.9.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!