Mukesh Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 5955 ALL

Citation : 2016 Latest Caselaw 5955 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Mukesh Singh vs State Of U.P. And 3 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 2381 of 2016
 

 
Petitioner :- Mukesh Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Raj Singh
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit filed on behalf of respondent no. 1 is taken on record.

Learned counsel for the petitioner is granted three weeks time to file rejoinder affidavit.

List immediately thereafter.

Order Date :- 19.9.2016

Download the LatestLaws.com Mobile App