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Surendra Singh vs State Of U.P. & Another
2016 Latest Caselaw 5894 ALL

Citation : 2016 Latest Caselaw 5894 ALL
Judgement Date : 16 September, 2016

Allahabad High Court
Surendra Singh vs State Of U.P. & Another on 16 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 780 of 1995
 

 
Applicant :- Surendra Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- V.C. Tiwari,A.K. Awasthi,Manish Tiwary
 
Counsel for Opposite Party :- .../Govt. Advocate,Shivaji Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that notice to the opposite party no.2 has been sent but the same has not been received back after service.

Let the matter be listed after ten days.

Order Date :- 16.9.2016

RU

 

 

 
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