Sri Deo Verma vs Suhas Albai, D.M. And Others
2016 Latest Caselaw 5855 ALL

Citation : 2016 Latest Caselaw 5855 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Sri Deo Verma vs Suhas Albai, D.M. And Others on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 229 of 2013
 

 
Applicant :- Sri Deo Verma
 
Opposite Party :- Suhas Albai, D.M. And Others
 
Counsel for Applicant :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Opposite Party :- R.R. Singh,D.K.Singh,S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.10.2016.

Order Date :- 15.9.2016

G.S

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