Citation : 2016 Latest Caselaw 5797 ALL
Judgement Date : 12 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- CONTEMPT APPLICATION (CIVIL) No. - 5504 of 2012 Applicant :- Yash Pal Opposite Party :- Sunil Kumar Ranjan, Chairman, S.S.C. Counsel for Applicant :- Shamimul Hasnain Counsel for Opposite Party :- S.C. Hon'ble Pankaj Naqvi,J.
Sri Triloki Singh, learned Additional Standing Counsel submits that the order of this Court has been complied with and the copy of the compliance affidavit has also been served on the applicant on 29.8.2013 but there is no rejoinder affidavit.
Learned counsel for opposite party shall intimate learned counsel for the applicant of this order in writing so that he may ensure his presence else the court shall proceed to pass appropriate orders on the next date.
List on 4.10.2016 in top ten cases.
Order Date :- 12.9.2016
G.S
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