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Girish Kumar Srivastava vs Ravindra Rajput, R.M. Gsg, Icici ...
2016 Latest Caselaw 5792 ALL

Citation : 2016 Latest Caselaw 5792 ALL
Judgement Date : 12 September, 2016

Allahabad High Court
Girish Kumar Srivastava vs Ravindra Rajput, R.M. Gsg, Icici ... on 12 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4264 of 2016
 

 
Applicant :- Girish Kumar Srivastava
 
Opposite Party :- Ravindra Rajput, R.M. Gsg, Icici Lombard G.I.C. Ltd.
 
Counsel for Applicant :- Udai Narain Khare
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list on 17.9.2016 in top ten cases, as fresh, showing the name of Sri Pranjal Mishra, as counsel for the opposite party. 

Order Date :- 12.9.2016

G.S

 

 

 
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