Citation : 2016 Latest Caselaw 5789 ALL
Judgement Date : 12 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- CONTEMPT APPLICATION (CIVIL) No. - 4072 of 2016 Applicant :- M/S Brijwasi Traders, Bajna Opposite Party :- Sri Rajeev Kumar Sharma,Chief G.M.,B.S.N.L. & 2 Others Counsel for Applicant :- Vinod Kumar Singh Hon'ble Pankaj Naqvi,J.
Sri Subodh Kumar, Advocate, has filed his Vakalatnama and an affidavit on behalf of the opposite party No.3 which are taken on record.
Learned counsel for the applicant prays for and is granted two weeks' time to file his response.
List on 5.10.2016 in top ten cases, showing the name of Sri Subodh Kumar, as counsel for the opposite party No.3
Order Date :- 12.9.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!