Suresh vs The State Of U.P.
2016 Latest Caselaw 5780 ALL

Citation : 2016 Latest Caselaw 5780 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Suresh vs The State Of U.P. on 12 September, 2016

Bench: Ramesh Sinha, Vinod Kumar Srivastava-Iii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL APPEAL No. - 94 of 2006
 

 
Appellant :- Suresh
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Rishad Murtaza,M.L.Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Vinod Kumar Srivastava-III,J.

Allowed.

For order, see order of date passed in Criminal Appeal No.1115 of 2007.

(Vinod Kumar Srivastava-III, J.) (Ramesh Sinha, J.)

Order Date :- 12.9.2016

Gaurav

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