Vinod Kumar vs Chandu Lal Jain
2016 Latest Caselaw 5765 ALL

Citation : 2016 Latest Caselaw 5765 ALL
Judgement Date : 9 September, 2016

Allahabad High Court

Vinod Kumar vs Chandu Lal Jain on 9 September, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 155 of 2011
 

 
Revisionist :- Vinod Kumar
 
Opposite Party :- Chandu Lal Jain
 
Counsel for Revisionist :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Opposite Party :- Nipun Singh
 

 
Hon'ble Sudhir Agarwal,J.

As requested, list in the next cause peremptorily.

Order Date :- 9.9.2016

P.P.

Download the LatestLaws.com Mobile App