Charan Singh vs State Of U.P. & Others
2016 Latest Caselaw 5753 ALL

Citation : 2016 Latest Caselaw 5753 ALL
Judgement Date : 8 September, 2016

Allahabad High Court

Charan Singh vs State Of U.P. & Others on 8 September, 2016

Bench: Arun Tandon, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 979 of 2009
 

 
Appellant :- Charan Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- V.K. Singh,G.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Sunita Agarwal,J.

Civil Misc. Delay Condonation Application No. 297369 of 2012

Civil Misc Review Application No. 297372 of 2012

Cause shown for delay in filing the review application is sufficiently explained.

Delay condoned.

Delay condonation application is allowed.

No case of review is made out.

The review application is rejected.

We may record that the review application filed with the connected Special Appeal No. 978 of 2012 was rejected under the order of division bench dated 5.8.2015.

(Sunita Agarwal, J.) (Arun Tandon, J.)

Order Date :- 8.9.2016

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