Dharmbir Singh vs Union Of India And 4 Ors
2016 Latest Caselaw 5733 ALL

Citation : 2016 Latest Caselaw 5733 ALL
Judgement Date : 7 September, 2016

Allahabad High Court

Dharmbir Singh vs Union Of India And 4 Ors on 7 September, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 60858 of 2014
 
Petitioner :- Dharmbir Singh
 
Respondent :- Union Of India And 4 Ors
 
Counsel for Petitioner :- Bhanu Bhushan Jauhari
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri Gyan Prakash as counsel for the respondents.

Order Date :- 7.9.2016/VKG

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