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Smt. Dilshad Begam vs State Of U.P. & Another
2016 Latest Caselaw 5701 ALL

Citation : 2016 Latest Caselaw 5701 ALL
Judgement Date : 6 September, 2016

Allahabad High Court
Smt. Dilshad Begam vs State Of U.P. & Another on 6 September, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 194 of 2016
 

 
Applicant :- Smt. Dilshad Begam
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Santosh Kumar Mishra,C.P.Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Sri C.P. Singh, Advocate, has filed his Vakalatnama on behalf of applicant is taken on record. 

List in the next cause list showing the name of Sri C.P. Singh, as counsel for the applicant.

Order Date :- 6.9.2016

G.S

 

 

 
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