Dori Lal Sharma vs State Of U.P. & 4 Others
2016 Latest Caselaw 5690 ALL

Citation : 2016 Latest Caselaw 5690 ALL
Judgement Date : 6 September, 2016

Allahabad High Court

Dori Lal Sharma vs State Of U.P. & 4 Others on 6 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5507 of 2015
 

 
Appellant :- Dori Lal Sharma
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Appellant :- Mohd. Aqueel Khan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of the appellant.

List in the next cause list.

Order Date :- 6.9.2016

G.S

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