Sundar Lal Jain & Another vs State Of U.P. & Another
2016 Latest Caselaw 5680 ALL

Citation : 2016 Latest Caselaw 5680 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

Sundar Lal Jain & Another vs State Of U.P. & Another on 5 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2060 of 1999
 

 
Applicant :- Sundar Lal Jain & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Syed Farman Ahmad Naqvi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to send a reminder for compliance of the order dated 16.8.2016 and to provide a copy of the order dated 16.8.2016 to the learned A.G.A. within 24 hours.

Let the matter be listed after four weeks.

Order Date :- 5.9.2016

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