Asha Ahlawat vs Shravan Kumar Jain And 2 Others
2016 Latest Caselaw 5675 ALL

Citation : 2016 Latest Caselaw 5675 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

Asha Ahlawat vs Shravan Kumar Jain And 2 Others on 5 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 405 of 2015
 

 
Applicant :- Asha Ahlawat
 
Opposite Party :- Shravan Kumar Jain And 2 Others
 
Counsel for Applicant :- Mohit Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,Sandeep Kr Srivastva
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Sandeep Kr Srivastva, learned counsel for opposite party No.2.

List in the next cause list.

Order Date :- 5.9.2016

G.S

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