Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohd. Azad vs State Of U.P.
2016 Latest Caselaw 5664 ALL

Citation : 2016 Latest Caselaw 5664 ALL
Judgement Date : 5 September, 2016

Allahabad High Court
Mohd. Azad vs State Of U.P. on 5 September, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29136 of 2016
 

 
Applicant :- Mohd. Azad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satya Dheer Singh Jadaun
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit. 

List on 5.10.2016, before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Order Date :- 5.9.2016

G.S

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter