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Ram Chandra & Others vs Raghu & Another
2016 Latest Caselaw 5659 ALL

Citation : 2016 Latest Caselaw 5659 ALL
Judgement Date : 2 September, 2016

Allahabad High Court
Ram Chandra & Others vs Raghu & Another on 2 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Criminal Misc. Modification/Recall Application No.10255 of 1998
 
                                In
 
Case :- APPLICATION U/S 482 No. - 869 of 1991
 

 
Applicant :- Ram Chandra & Others
 
Opposite Party :- Raghu & Another
 
Counsel for Applicant :- R.S. Misra,S.P.Singh
 
Counsel for Opposite Party :- Chandra Prakash,A.G.A.,M.Sayeed Uddin,Prakash Dubey
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No-one has appeared on behalf of the applicants to press the application for modification to modify the order dated 4.12.1997 passed by another Bench of this court.

The case is pending since 1991 and cannot be kept pending for years together by mere filing the modification application way back in the year 1998.

The modification application is dismissed for want of prosecution.

Office is directed to communicate this order to the court concerned within three days through FAX.

The court below shall proceed with the matter expeditiously in accordance with law.

Order Date :- 2.9.2016

RU

 

 

 
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