Sudama And Another vs State Of U.P.
2016 Latest Caselaw 5629 ALL

Citation : 2016 Latest Caselaw 5629 ALL
Judgement Date : 1 September, 2016

Allahabad High Court

Sudama And Another vs State Of U.P. on 1 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29079 of 2016
 

 
Applicant :- Sudama And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar,Hira Lal Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Sri G.P. Srivastava, Advocate and Sri Rishu Srivastava, Advocate, have jointly filed Vakalatnama on behalf of complainant is taken on record.

Counter affidavit be filed within four weeks.

List on 5.10.2016, before appropriate Bench.

However, this matter shall not be treated as tied up/part heard to this Bench.

Dt.1.9.2016.

G.S

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