C/M Shiva Pratap Junior High ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 6679 ALL

Citation : 2016 Latest Caselaw 6679 ALL
Judgement Date : 26 October, 2016

Allahabad High Court

C/M Shiva Pratap Junior High ... vs State Of U.P. And 2 Others on 26 October, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 50544 of 2016
 

 
Petitioner :- C/M Shiva Pratap Junior High School And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Nitinjay Pandey
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Ashwani Kumar Mishra, J.

On the request of learned counsel for the petitioners, the case is passed over for the day.

Put up this matter on 08th November, 2016, as fresh.

Order Date :- 26.10.2016.

Vinod.

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