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Bhagwandei vs State Of U.P.
2016 Latest Caselaw 6573 ALL

Citation : 2016 Latest Caselaw 6573 ALL
Judgement Date : 19 October, 2016

Allahabad High Court
Bhagwandei vs State Of U.P. on 19 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35141 of 2016
 

 
Applicant :- Bhagwandei
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Satsangi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Let a counter affidavit be filed in the matter by learned A.G.A for the State, as well as by Sri Chandra Bhan Kushwaha, Advocate, appearing for the complainant within three weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 28th November, 2016, before the appropriate Bench.

Order Date :- 19.10.2016.

Vinod.

 

 

 
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