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Pravesh Mishra vs State Of U.P.
2016 Latest Caselaw 6571 ALL

Citation : 2016 Latest Caselaw 6571 ALL
Judgement Date : 19 October, 2016

Allahabad High Court
Pravesh Mishra vs State Of U.P. on 19 October, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35135 of 2016
 

 
Applicant :- Pravesh Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bipin Kumar Tripathi
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Ashwani Kumar Mishra, J.

Let a counter affidavit be filed in the matter by learned A.G.A for the State, as well as by Sri Raghvendra Prakash, Advocate, appearing for the complainant within three weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 21st November, 2016, before the appropriate Bench

Order Date :- 19.10.2016.

Vinod.

 

 

 
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