Citation : 2016 Latest Caselaw 6546 ALL
Judgement Date : 18 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Civil Misc. Modification Application No. 76852 of 2016. In Re: Case :- WRIT - B No. - 64941 of 2015 Petitioner :- Ganga Ram & 3 Others Respondent :- Consolidation Officer Sahason Phoolpur Alld. & 6 Others Counsel for Petitioner :- Ashok Kumar Singh Counsel for Respondent :- C.S.C.,Ajay Kumar Sharma,Digvijai Nath Pandey Hon'ble Anjani Kumar Mishra, J.
Heard learned counsel for the petitioners.
Learned counsel for respondents has filed this application for modifying the order dated 23.02.2015 passed by this Court.
Perused the order sought to be modified, I do not find any good ground to modify the order dated 23.02.2015.
The modification application is accordingly rejected.
Order Date :- 18.10.2016
Vinod.
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