Smt. Kamla Devi And 6 Ors. vs Surya Kant Jalan And 2 Ors.
2016 Latest Caselaw 6541 ALL

Citation : 2016 Latest Caselaw 6541 ALL
Judgement Date : 18 October, 2016

Allahabad High Court

Smt. Kamla Devi And 6 Ors. vs Surya Kant Jalan And 2 Ors. on 18 October, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- S.C.C. REVISION No. - 91 of 2016
 

 
Revisionist :- Smt. Kamla Devi And 6 Ors.
 
Opposite Party :- Surya Kant Jalan And 2 Ors.
 
Counsel for Revisionist :- Vivek Kumar Singh
 
Hon'ble Anjani Kumar Mishra, J.

The case is passed over on the illness slip of Sri Vivek Kumar Singh, learned counsel for the revisionists.

List in the next cause list.

Order Date :- 18.10.2016

Vinod.

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