Azam Sultan & 5 Others vs State Of U.P. & 2 Others
2016 Latest Caselaw 7327 ALL

Citation : 2016 Latest Caselaw 7327 ALL
Judgement Date : 30 November, 2016

Allahabad High Court

Azam Sultan & 5 Others vs State Of U.P. & 2 Others on 30 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12638 of 2016
 

 
Petitioner :- Azam Sultan & 5 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Krishna Mohan Tripathi,Pradeep Kumar Singh,Sunil Kumar
 
Counsel for Respondent :- G.A.,Jagdish Prasad Mishra
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Pradeep Kumar Singh, learned counsel for the petitioners. Sri Jagdish Prasad Mishra, learned counsel for private respondent No. 3 is present.

List in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha, J)

Order Date :- 30.11.2016

G.S

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