Akhtar Hossain vs State Of U.P.
2016 Latest Caselaw 7318 ALL

Citation : 2016 Latest Caselaw 7318 ALL
Judgement Date : 30 November, 2016

Allahabad High Court

Akhtar Hossain vs State Of U.P. on 30 November, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2050 of 2016
 

 
Applicant :- Akhtar Hossain
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Irfanul Huda,Ajay Kumar Mishra,Shreya Gupta,Vikrant Rana
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Pratyush Kumar, J.

Rejoinder affidavit filed today on behalf of applicant, is taken on record.

Learned counsel for the applicant prays for and is granted a week's time to file supplementary affidavit.

List on 12th December, 2016.

Order Date :- 30.11.2016

Vinod.

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