Ram Niwas And 4 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7307 ALL

Citation : 2016 Latest Caselaw 7307 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Ram Niwas And 4 Others vs State Of U.P. And 2 Others on 29 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14826 of 2016
 
Petitioner :- Ram Niwas And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Santosh Kumar Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Santosh Kumar Shukla, learned counsel for petitioners and leaned A.G.A for the State are present.

List this matter after 18.12.2016 along with the report of the Mediation Centre.

Till the next date of listing, interim order, if any, shall continue.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 29.11.2016

G.S

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